Moirangthem Sunilkumar Singh & Anr vs Sambanduram (Ningol) Heikham (Ongbi)
2026 Latest Caselaw 1802 Mani

Citation : 2026 Latest Caselaw 1802 Mani
Judgement Date : 18 March, 2026

[Cites 1, Cited by 0]

Manipur High Court

Moirangthem Sunilkumar Singh & Anr vs Sambanduram (Ningol) Heikham (Ongbi) on 18 March, 2026

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
                                                                                     Item No. 29 - 32
DRA SINGH Date: 2026.03.18               IN THE HIGH COURT OF MANIPUR
          16:33:39 +05'30'
                                                   AT IMPHAL


                                        CRP(C.R.P. Art. 227) No. 47 of 2025

                      Moirangthem Sunilkumar Singh & Anr.
                                                                                     ... Petitioners
                                                       - Versus -

                      Sambanduram (Ningol) Heikham (Ongbi)
                      Tilotama Devi
                                                                                   ... Respondent

                                      With MC[CRP(C.R.P. Art. 227)] No. 83 of 2025
                                      With MC[CRP(C.R.P. Art. 227)] No. 95 of 2025
                                      With MC[CRP(C.R.P. Art. 227)] No. 96 of 2025


                                                  B E F O R E
                                    HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR

                                                    O R D E R

18.03.2026

Matter mentioned when the Single Sitting commenced.

Ms. G. Pushpa, learned counsel representing counsel on

record for revision petitioners requests for an adjournment. This request is

not opposed.

Afore-referred request for adjournment is acceded to.

List on 29.05.2026.

CHIEF JUSTICE

Bipin

Page 1|1