H.B. Hringpham vs Surya Bahadur Chhetri Represented By ...
2026 Latest Caselaw 1798 Mani

Manipur High Court

H.B. Hringpham vs Surya Bahadur Chhetri Represented By ... on 18 March, 2026

              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH                                                                        Item No. 15 - 17
DRA SINGH Date: 2026.03.18
          16:32:17 +05'30'                  IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL


                                           CRP(C.R.P. Art. 227) No. 34 of 2021


                         H.B. Hringpham
                                                                                        ... Petitioner
                                                          - Versus -

                         Surya Bahadur Chhetri represented by his 6
                         LRs & Anr.
                                                                                     ... Respondent

                                        With MC[CRP(C.R.P. Art. 227)] No. 15 of 2021
                                        With MC[CRP(C.R.P. Art. 227)] No. 16 of 2024



                                                    B E F O R E
                                      HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR

                                                       O R D E R

18.03.2026

Matter mentioned when the Single Sitting commenced.

Ms. G. Pushpa, learned counsel representing counsel on

record for revision petitioner requests for an adjournment. This request is

not opposed.

Afore-referred request for adjournment is acceded to.

List on 01.06.2026.

CHIEF JUSTICE

Bipin

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