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Maimom Pradipkumar Singh vs State Of Manipur & Anr
2026 Latest Caselaw 1602 Mani

Citation : 2026 Latest Caselaw 1602 Mani
Judgement Date : 12 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Maimom Pradipkumar Singh vs State Of Manipur & Anr on 12 March, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                Item Nos. 61-64

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                          WP(C) No. 124 of 2026

      Maimom Pradipkumar Singh.
                                                         ...Petitioner
                                   - Versus -
      State of Manipur & Anr.
                                                      ...Respondents
                                 With
                        MC(WP(C)) No. 127 of 2026
                        MC(WP(C)) No. 41 of 2026
                          WP(C) No. 33 of 2026

                         B E F O R E
          HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                 ORDER

12-03-2026

Present Mr. Ajoy Pebam, learned counsel for the petitioner/applicant

and Mrs. Ch. Sundari, learned Government Advocate for the State

respondents.

Mrs. Ch. Sundari, learned Government Advocate for the State

respondents, submits that NIT challenged in WP(C) No. 33 of 2026 has been

cancelled by the State and the new NIT dated 09-02-2026 has been floated

and the same is challenged in WP(C) No. 124 of 2026. It is submitted that

WP(C) No. 33 of 2026 may be closed as infructuous.

Mr. Ajoy Pebam, learned counsel for the petitioner, submits that the

writ petition may be closed and he may be permitted to participate in the

NIT dated 09-02-2026 which is challenged in WP(C) No. 124 of 2026. It is

also submitted by the learned counsel for the petitioner that the work order

has not been issued till date.

Mrs. Ch. Sundari, learned Government Advocate for the State

respondents, prays for one week's time for taking instructions about the

feasibility of participation of the petitioner in the NIT dated 09-02-2026.

List these cases on 24-03-2026.





                                                       JUDGE

Victoria




NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.03.13
VICTORIA 17:39:33 +05'30'





 

 
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