T Khomei Singh vs Vrs
2026 Latest Caselaw 1484 Mani

Manipur High Court

T Khomei Singh vs Vrs on 10 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally
       by
                 signed

MBAM KABORAMBAM
       SAPANA CHANU
SAPANA Date:
       2026.03.11
CHANU 13:44:46 +05'30'                                                               Item Nos. 6
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL

                          WP (C) No. 942 of 2016

                          T Khomei Singh
                                                                    ...Petitioner/s
                              Vrs.
                          Union of India; & 2 Ors.
                                                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.03.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the counsel appearing for

the parties, list this case again on 30.03.2026.

JUDGE

Sapana

Page 1