Sujit Kumar Das & 5 Ors vs State Of Manipur & 2 Ors
2026 Latest Caselaw 1472 Mani

Manipur High Court

Sujit Kumar Das & 5 Ors vs State Of Manipur & 2 Ors on 10 March, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                          Item No. 126-127


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                     WP(C) No. 712 of 2023 with
                     MC(WP(C) No. 306 of 2023

       Sujit Kumar Das & 5 Ors.
                                                     .....Petitioner/s

                                 - Versus -

       State of Manipur & 2 Ors.
                                                     .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

10.03.2026

[1] Mr. M. Rakesh, learned counsel for the petitioners, submits that similar matter i.e. WP(C) No. 304 of 2024 is pending for order and the matter may be listed after disposal of the pending connected writ petition.

[2] Present Mrs. Ch. Sundari, learned G.A. for the State respondent and Ms. Babysonia, learned counsel for respondent No. 2. [3] Put up this case after disposal of WP(C) No. 304 of 2024.

JUDGE

Kh. Joshua Maring