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Dr. A. Gojendro Meetei Represented By ... vs Cbi New Delhi
2026 Latest Caselaw 61 Mani

Citation : 2026 Latest Caselaw 61 Mani
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Dr. A. Gojendro Meetei Represented By ... vs Cbi New Delhi on 27 January, 2026

Abujam                                                                                       Item Nos. 2-25
Surjit Singh                                 IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
Digitally signed by                                 Crl.A. No. 15 of 2008
Abujam Surjit                      With Crl.A. No. 22 of 2008 With Crl.A. No. 3 of 2009 With
Singh                                Crl.A. No. 13 of 2008 With Crl.A. No. 14 of 2008 With
Date: 2026.01.27                     Crl.A. No. 16 of 2008 With Crl.A. No. 17 of 2008 With
18:22:55 +05'30'                     Crl.A. No. 18 of 2008 With Crl.A. No. 19 of 2008 With
                                     Crl.A. No. 20 of 2008 With Crl.A. No. 2 of 2008 With
                                     Crl.A. No. 2 of 2009 With Crl.A. No. 23 of 2008 With
                                      Crl.A. No. 3 of 2008 With Crl.A. No. 4 of 2008 With
                                      Crl.A. No. 4 of 2009 With Crl.A. No. 5 of 2008 With
                                      Crl.A. No. 8 of 2008 With Crl.A. No. 9 of 2008 With
                                  MC(Crl.A.) No. 3 of 2009 With MC(Crl.A.) No. 7 of 2008 With
                                   Crl.A. No. 1 of 2009 With MC(Crl.A.) No. 8 of 2008 With
                                                      Crl.A. No. 12 of 2008

                    Dr. A. Gojendro Meetei represented by his LRs    Appellant/s
                                                    Vrs.
                    CBI New Delhi                                   Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER) 27.01.2026

Matter mentioned when the Single sitting commenced at 2.00 p.m.

Mr. N. Surendrajit, learned counsel for appellants in Crl.A. No.12 of 2008,

Crl.A. No.18 of 2008, Crl.A. No.20 of 2008, Crl.A. No.2 of 2008, Crl.A. No.2

of 2009, Crl.A. No.23 of 2008, Crl.A. No.3 of 2008, Crl.A. No.4 of 2008, Crl.A.

No.8 of 2008 & Crl.A. No.9 of 2008, Mr. Ph. Sanajaoba, learned counsel for

appellant in Crl. A. No. 17 of 2008 and Mr. W. Darakeshwar, learned Sr. Panel

Counsel for CBI/respondent in all the 21 appeals are before this Court and all

counsel request for rescheduling the captioned matters.

2. Afore-referred joint request acceded to.

3. List on 06.02.2026.

CHIEF JUSTICE

Ab. Surjit

 
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