Md Siraj Ali And 2 Ors vs State Of Manipur And 2 Ors
2026 Latest Caselaw 43 Mani

Citation : 2026 Latest Caselaw 43 Mani
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md Siraj Ali And 2 Ors vs State Of Manipur And 2 Ors on 27 January, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                 Item nos. 26-73

                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

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Md Siraj Ali and 2 Ors.
                                                                ... Petitioners
                                   - Versus -

State of Manipur and 2 Ors.
                                                               ... Respondents

                             B E F O R E
              HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

27.01.2026

[1] Present Mr. M. Hemchandra, learned sr. counsel assisted by Mr. Thomas L, learned counsel; Mr. A. Romenkumar, learned sr. counsel; Mr. N. Jotendro, learned sr. counsel assisted by Md. Syed Murtaza Ahmed, learned counsel; Mr. Abishek Prasad Sahu, learned counsel; Ms. Roja Sahni, learned counsel; Mr. N. Surendrajit, learned counsel for some of the petitioners.

[2] Also present Mrs. Ch. Sundari, learned GA along with Ms. I. Sharmila, learned jr. Govt. counsel on behalf of the State respondents.

[3] Mr. M. Hemchandra, learned sr. counsel and Mr. N. Jotendro, learned sr. counsel for some the petitioners conclude their submissions.

[4] List these cases on 04.02.2026 for submissions of the learned counsel for the remaining petitioners.

JUDGE

Thoiba