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Rural Areas Development Organisation vs State Of Manipur; & 4 Ors
2026 Latest Caselaw 138 Mani

Citation : 2026 Latest Caselaw 138 Mani
Judgement Date : 30 January, 2026

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Manipur High Court

Rural Areas Development Organisation vs State Of Manipur; & 4 Ors on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM                                                                  Item No. 47
SAPANA SAPANA                             IN THE HIGH COURT OF MANIPUR
                 CHANU
       Date: 2026.01.30

CHANU  16:17:27 +05'30'

                                                    AT IMPHAL
                                                  WP (C) No. 857 of 2025
                                          Rural Areas Development            Organisation
                                          (RADO), Chandel; & 3 Ors.
                                                                            Petitioners
                                                             Vs.
                                          State of Manipur; & 4 Ors.
                                                                         Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 30.01.2026

Mrs. RK Emily, learned Deputy GA appearing for the

respondents prays for taking up this matter in the next week.

Mr. N. Jotendro, learned senior counsel assisted by

Ms. Lynda M., learned counsel appearing for the petitioners has

no objection.

As prayed for, list this case again on 06.02.2026.

JUDGE Sapana

Page 1

 
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