Citation : 2026 Latest Caselaw 121 Mani
Judgement Date : 30 January, 2026
KABORA Digitally signed
MBAM byKABORAMBAM
Item No. 68-75
SAPANA SAPANA CHANU
IN THE HIGH COURT OF MANIPUR
Date: 2026.01.30
CHANU 16:22:22 +05'30'
AT IMPHAL
WP (C) No. 870 of 2024 With
MC (WP (C)) No. 26 of 2025 With
MC (WP (C)) No. 596 of 2024 With
MC (WP (C)) No. 800 of 2024 With
MC (WP (C)) No. 807 of 2024 With
WP (C) No. 174 of 2025 With
WP (C) No. 568 of 2024 with
WP (C) No. 697 of 2024
Ingudam Chitrasen Meitei; & 14 Ors.
Petitioners
Vs.
Union of India; & 3 Ors. Respondents
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 30.01.2026
Mr. N. Kumarjit, learned senior counsel assisted by
Mr. N. Zequeson, learned counsel appeared for the petitioners
and Mr. Kh. Samarjit, learned senior counsel & DSGI assisted by
Mr. N. Nongdamba, learned counsel appeared for the
respondents.
On the joint request made by the counsel appearing
for the parties, list these cases again on 17.02.2026.
JUDGE Sapana
Page 1
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