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L. Solomon vs Vrs
2026 Latest Caselaw 103 Mani

Citation : 2026 Latest Caselaw 103 Mani
Judgement Date : 30 January, 2026

[Cites 0, Cited by 0]

Manipur High Court

L. Solomon vs Vrs on 30 January, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.01.30            IN THE HIGH COURT OF MANIPUR
                                                                      Item Nos. 3-4


ayum 16:10:07
      +05'30'                         AT IMPHAL

          WP(C) No. 36 of 2022
          L. Solomon                                              ...Petitioner/s
              Vrs.
          State of Manipur                                     ...Respondent/s

With WP(C) No. 716 of 2022

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.01.2026

Mr. W. Sanatomba, learned counsel appearing for the

respondent nos. 5, 9, 10, 11, 12, 13, 16, 21, 22, 23, 24, 25, 26, 27

& 29 seeks 2(two) weeks' time for filing counter affidavit.

Mr. Rendy M., learned counsel appearing for the

petitioner submitted that he has no objection.

As prayed for, list these cases again on 16.03.2026.

Ms. Reit Mangsatabam, learned counsel appeared for

the respondent no. 4.

JUDGE

Lucy

Page 1

 
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