Rashid Ali & 4 Ors vs Vrs
2026 Latest Caselaw 977 Mani

Manipur High Court

Rashid Ali & 4 Ors vs Vrs on 20 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI                                                          Item Nos. 62-72
DHAKESH DEVI
         Date: 2026.02.20           IN THE HIGH COURT OF MANIPUR
ORI DEVI 16:45:12 +05'30'                     AT IMPHAL

                      WP(C) No. 152 of 2025
                      Rashid Ali & 4 Ors                                ...Petitioner/s
                          Vrs.
                      Union of India & 5 Ors                            ...Respondent/s

With MC(WP(C)) No. 149 of 2025 MC(WP(C)) No. 156 of 2025 MC(WP(C)) No. 157 of 2025 MC(WP(C)) No. 362 of 2023 MC(WP(C)) No. 430 of 2023 WP(C) No. 160 of 2025 WP(C) No. 161 of 2025 WP(C) No. 760 of 2023 WP(C) No. 791 of 2023 WP(C) No. 862 of 2023

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.02.2026 Mr. Nongdamba, learned counsel appearing for the

respondents submitted that counter affidavit on behalf of the

respondents in connection with WP(C) No. 152 of 2025 and WP(C)

No. 160 of 2025 have been drafted and the same have been sent

for vetting. The learned counsel, accordingly, seeks two weeks'

time for filing the same.

Mr. Ajoy Pebam, learned counsel ; Mr. N. Bipin,

learned counsel and Mr. Kh. Tarunkumar, learned senior counsel;

Mr. Avishek Sahu, learned counsel appeared for the petitioners and

prayed for fixing a short date by submitting that the issue raised in

the present petition has already been decided by the Hon'ble

Page 1 Supreme Court and the judgment rendered by the Hon'ble

Supreme Court will cover these writ petitions.

In view of the submission made above, list these cases

again on 20-03-2026.

All the interim orders passed earlier shall continue till the next date.

JUDGE

Dhakeshori

Page 2