Joydeep Deb vs Govind Mohon & Ors
2026 Latest Caselaw 950 Mani

Manipur High Court

Joydeep Deb vs Govind Mohon & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPA Digitally signed by
            SHOUGRAKPAM
                                                                               IN. 32

M DEVANANDA DEVANANDA SINGH
            Date: 2026.02.19 16:22:59
SINGH       +05'30'

                               IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
          Cont. Case (C) No. 146 of 2025
          (Ref:- WP(C) No. 797 of 2021)
          Joydeep Deb                                          ... Petitioner
                 Vs.
          Govind Mohon & ors.                                  ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

19-02-2026

Mr. B.R. Sharma, learned counsel entered appearance on behalf of the respondents and seeks three weeks' time for filing counter affidavit.

Mr. Kh. Lupenjit, learned counsel appearing for the petitioner has no objection.

As prayed for by the counsel appearing for the respondents, list this case again on 09-04-2026.

JUDGE

Devananda