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Ningthoujam Debananda Singh vs M. Premjit Singh
2026 Latest Caselaw 947 Mani

Citation : 2026 Latest Caselaw 947 Mani
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ningthoujam Debananda Singh vs M. Premjit Singh on 19 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA                                 IN. 59
DEVANANDA         SINGH
                  Date: 2026.02.19 17:57:40
SINGH             +05'30'



                          IN THE HIGH COURT OF MANIPUR
                                    AT IMPHAL
     Cont. Case (C) No. 7 of 2026
     (Ref:- WP(C) No. 770 of 2025)
     Ningthoujam Debananda Singh                         ... Petitioner
            Vs.
     M. Premjit Singh                                    ... Respondent

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

19-02-2026

Mr. Deepak Prasad Sahu, learned counsel appeared on behalf of the petitioner and seeks two weeks' time for reporting compliance.

Mr. T. Momo, learned senior counsel appearing for the petitioner has no objection.

As prayed for, list this case again on 16-03-2026.

JUDGE

Devananda

 
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