Citation : 2026 Latest Caselaw 940 Mani
Judgement Date : 19 February, 2026
SHOUGRAKPAM Digitally signed by
SHOUGRAKPAM
IN. 47 & 48
DEVANANDA DEVANANDA SINGH
Date: 2026.02.19 16:20:19
SINGH +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 708 of 2025
Soraisam Dinesh Singh & ors. ... Petitioners
Vs.
State of Manipur & ors. ... Respondents
With
MC(WP(C)) No. 665 of 2025
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
19-02-2026
Mr. S. Biswajit, learned senior counsel assisted by Mr. W. Sanatomba, learned counsel appeared for the petitioners and Ms. Thanyomi Keishing, learned counsel appeared for the respondents.
On the joint request made by the counsel appearing for the parties, list these cases again on 12-03-2026.
Earlier interim order shall continue till the next date.
JUDGE
Devananda
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