Md. Anash Hussain & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 939 Mani

Citation : 2026 Latest Caselaw 939 Mani
Judgement Date : 19 February, 2026

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Manipur High Court

Md. Anash Hussain & Ors vs State Of Manipur & Ors on 19 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by                                             IN. 45 & 46
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.19 16:20:37
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
         WP(C) No. 707 of 2025
         Md. Anash Hussain & ors.                               ... Petitioners
                Vs.
         State of Manipur & ors.                                ... Respondents
               With
         MC(WP(C)) No. 664 of 2025

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                         O R D E R

19-02-2026

Ms. Thanyomi Keishing, learned counsel appearing for the respondents submitted that she has received instruction to file a reply to the rejoinder affidavit filed by the petitioners. The learned counsel, accordingly, seeks two weeks' time for filing the said reply affidavit.

Mr. S. Biswajit, learned senior counsel assisted by Mr. W. Sanatomba, learned counsel appeared for the petitioners and prays for fixing a short date.

In view of the submission made above, let these cases be listed again on 12-03-2026.

Earlier interim order shall continue till the next date.

JUDGE

Devananda