Shri Krishnadas Paul & 3 Ors vs Smt. Sujata Paul & 7 Ors
2026 Latest Caselaw 758 Mani

Citation : 2026 Latest Caselaw 758 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Shri Krishnadas Paul & 3 Ors vs Smt. Sujata Paul & 7 Ors on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

            Digitally signed                                     1
Abuja by    Abujam
         Surjit Singh
m Surjit Date:
         2026.02.16                         IN THE HIGH COURT OF MANIPUR
                                                                                       S2. Item Nos. 1 & 2


Singh 14:55:20
         +05'30'
                                                      AT IMPHAL
                                             CRP(CRP.Art.227) No. 61 of 2018
                                                           With
                                              CRP(CRP.Art.227) No. 62 of 2018


                               Shri Krishnadas Paul & 3 ors.
                                                                                         Petitioners
                                                           Vs.
                               Smt. Sujata Paul & 7 ors.
                                                                                       Respondents

                                                     BEFORE
                                  HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                             ORDER

16.02.2026

On joint request, list these matters on 10.04.2026.

JUDGE Ab. Surjit

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