Thingujam Achouba Singh vs Pukhrambam Kumarjit Singh
2026 Latest Caselaw 756 Mani

Manipur High Court

Thingujam Achouba Singh vs Pukhrambam Kumarjit Singh on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

Abuja Digitally
       signed by
                                                   1

m      Abujam Surjit
       Singh                                                                  S2. Item Nos. 9-14
                                   IN THE HIGH COURT OF MANIPUR
Surjit Date:
       2026.02.16                            AT IMPHAL
Singh 14:55:31
       +05'30'                     CRP(CRP.Art.227) No. 26 of 2025
                                                  With
                                   CRP(CRP.Art.227) No. 27 of 2025 With
                                   CRP(CRP.Art.227) No. 28 of 2025 With
                                   MC(CRP.Art.227) No. 35 of 2025 With
                                   MC(CRP.Art.227) No. 36 of 2025 With
                                   MC(CRP(CRP.Art.227)) No. 37 of 2025


                       Thingujam Achouba Singh
                                                                                 Petitioner
                                             Vs.
                       Pukhrambam Kumarjit Singh
                                                                              Respondent

                                            BEFORE
                         HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                 ORDER

16.02.2026

On joint request, list these matters on 10.04.2026.

JUDGE Ab. Surjit