K.S. Alungleng Represented By His 7 Lrs & ... vs The Dc Cum Collector Of Land Acquisition ...
2026 Latest Caselaw 755 Mani

Manipur High Court

K.S. Alungleng Represented By His 7 Lrs & ... vs The Dc Cum Collector Of Land Acquisition ... on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

Abuja Digitally
       signed by
                                                      1

m      Abujam Surjit
       Singh                                                                       S2. Item No. 3

Surjit Date:
       2026.02.16
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
Singh 14:54:15
       +05'30'
                                     CRP(CRP.Art.227) No. 10 of 2019


                       K.S. Alungleng represented by his 7 LRs & anr.
                                                                                 Petitioners
                                               Vs.
                       The DC Cum Collector of Land Acquisition Ukhrul
                       District & 2 ors.
                                                                                Respondents

                                             BEFORE
                          HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                   ORDER

16.02.2026

On joint request, list this matter on 13.04.2026.

JUDGE Ab. Surjit