Citation : 2026 Latest Caselaw 754 Mani
Judgement Date : 16 February, 2026
Abuja 1
m Digitally signed by
Abujam Surjit Singh
S2. Item Nos. 6 & 7
IN THE HIGH COURT OF MANIPUR
Surjit
Date: 2026.02.16
14:55:43 +05'30'
AT IMPHAL
Singh CRP(CRP.Art.227) No. 7 of 2023
With
CRP(CRP.Art.227) No. 8 of 2023
Leishangthem Ibohal Singh
Petitioner
Vs.
Smt. Toipi Serto represented by her LR Serto Prem
Kom
Respondent
BEFORE
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
16.02.2026
On joint request, list these matters on 21.04.2026.
JUDGE Ab. Surjit
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