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Okram Joy Singh vs Karam Shyam
2026 Latest Caselaw 743 Mani

Citation : 2026 Latest Caselaw 743 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Okram Joy Singh vs Karam Shyam on 16 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Abuja Digitally
       signed by                                   1
m      Abujam Surjit
       Singh                                                                  S2. Item Nos. 4 & 5

Surjit Date:
       2026.02.16
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
Singh 14:54:00
       +05'30'                            EL.PET. No. 7 of 2022
                                                    With
                                         El.Recr.Pet. No. 5 of 2022


                       Okram Joy Singh
                                                                                 Petitioner
                                             Vs.
                       Karam Shyam
                                                                              Respondent

                                            BEFORE
                         HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                                ORDER

16.02.2026

On joint request, list these matters on 20.02.2026.

JUDGE Ab. Surjit

 
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