Khwairakpam Achou Singh vs State Of Manipur & 4 Ors
2026 Latest Caselaw 731 Mani

Citation : 2026 Latest Caselaw 731 Mani
Judgement Date : 16 February, 2026

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Manipur High Court

Khwairakpam Achou Singh vs State Of Manipur & 4 Ors on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item Nos. 41-42

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 629 of 2023

           Khwairakpam Achou Singh.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur & 4 Ors.
                                                              ...Respondents
                                        With
                               MC(WP(C)) No. 299 of 2023

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

16-02-2026

As requested by the parties, list these cases on 22-04-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:19:04 +05'30'

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