Nameirakpam Ibomcha Meitei vs State Of Manipur & 5 Ors
2026 Latest Caselaw 727 Mani

Manipur High Court

Nameirakpam Ibomcha Meitei vs State Of Manipur & 5 Ors on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Suppl.-1 Item No. 6

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 411 of 2023

           Nameirakpam Ibomcha Meitei.
                                                                    ...Petitioner
                                         - Versus -
           State of Manipur & 5 Ors.
                                                              ...Respondents

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

16-02-2026

As requested by the parties, list this case on 19-02-2026 in the

mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:12:07 +05'30'