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Laitonjam Nortombi Singh & 4 Ors vs State Of Manipur & 8 Ors
2026 Latest Caselaw 726 Mani

Citation : 2026 Latest Caselaw 726 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Laitonjam Nortombi Singh & 4 Ors vs State Of Manipur & 8 Ors on 16 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                          Item Nos. 36-37

                        IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL

                               WP(C) No. 253 of 2023

           Laitonjam Nortombi Singh & 4 Ors.
                                                                    ...Petitioners
                                         - Versus -
           State of Manipur & 8 Ors.
                                                              ...Respondents
                                      With
                             MC(WP(C)) No. 168 of 2024

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

16-02-2026

As requested by the parties, list these cases on 24-04-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:19:24 +05'30'

 
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