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Akoijam Boby Singh & 11 Ors vs State Of Manipur & 8 Ors
2026 Latest Caselaw 724 Mani

Citation : 2026 Latest Caselaw 724 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Akoijam Boby Singh & 11 Ors vs State Of Manipur & 8 Ors on 16 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                             Item No. 38

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 273 of 2023

            Akoijam Boby Singh & 11 Ors.
                                                                     ...Petitioners
                                          - Versus -
            State of Manipur & 8 Ors.
                                                               ...Respondents

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

16-02-2026

As requested by the parties, list this case on 20-04-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:20:36 +05'30'

 
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