The Evangelical Baptist Convention ... vs State Of Manipur
2026 Latest Caselaw 723 Mani

Citation : 2026 Latest Caselaw 723 Mani
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

The Evangelical Baptist Convention ... vs State Of Manipur on 16 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Suppl.-1 Item Nos. 2-3

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                  WP(C) No. 94 of 2021

             The Evangelical Baptist Convention Church.
                                                                      ...Petitioner
                                           - Versus -
             State of Manipur.
                                                                ...Respondents
                                        With
                                 WP(C) No. 501 of 2022

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

16-02-2026

As requested by the parties, list these cases on 19-02-2026 in the

mediation column.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.16 VICTORIA 16:11:18 +05'30'

Download the LatestLaws.com Mobile App