Ksh. Bimola Devi & 15 Ors vs Vrs
2026 Latest Caselaw 710 Mani

Manipur High Court

Ksh. Bimola Devi & 15 Ors vs Vrs on 13 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.02.13
                                                                       Item Nos. 56-57
                            IN THE HIGH COURT OF MANIPUR
ayum 16:27:51
      +05'30'                         AT IMPHAL

           WP(C) No. 308 of 2025
           Ksh. Bimola Devi & 15 Ors                                 ...Petitioner/s
               Vrs.
           State of Manipur & 5 Ors                               ...Respondent/s

With MC(WP(C)) No. 284 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

13.02.2026

Ms. Sharmila, learned counsel appeared on behalf of

the respondents and seeks 2(two) weeks' time for filing counter

affidavit.

Mr. Ng. Jotindra Luwang, learned counsel appearing

for the petitioner submitted that analogues matter are coming up

on 26th February, 2026 and as such, the learned counsel prays for

taking up these matters on 26.02.2026.

In view of the submission made above, let these cases

be listed again on 26.02.2026.

Earlier interim order shall continue till the next date.

Page 1 Mrs. Gitanjali, learned counsel appeared on behalf of

the MPSC; and Mr. S. Jasobanta, learned counsel appeared on

behalf of the Accountant General, Manipur.

JUDGE

Lucy

Page 2