Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

H. Hnungpuii vs Lalroupui & Anr
2026 Latest Caselaw 642 Mani

Citation : 2026 Latest Caselaw 642 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

H. Hnungpuii vs Lalroupui & Anr on 12 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                           Item Nos. 6-7

                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

                                   RFA No. 3 of 2017

            H. Hnungpuii.
                                                                     ...Appellant
                                          - Versus -
            Lalroupui & Anr.
                                                               ...Respondents
                                        With
                                MC(RFA) No. 17 of 2017

                               B E F O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

12-02-2026

At the request of Mrs. G. Pushpa, learned counsel and Secretary,

High Court Bar Association of Manipur, list these cases on 12-03-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally by signed

BAM NINGOMBAM VICTORIA VICTORI Date:

2026.02.12 A 12:43:37 +05'30'

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter