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Rk Tamphasana Singh vs Vrs
2026 Latest Caselaw 631 Mani

Citation : 2026 Latest Caselaw 631 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Rk Tamphasana Singh vs Vrs on 12 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.02.12                                                Suppl. 1 Item Nos. 2-5
CHANU 12:14:33 +05'30'
                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                    LA. App. No. 3 of 2018 With
                    MC (LA. App.) No. 19 of 2023 With
                    MC (LA. App.) No. 6 of 2025 With
                    MC (LA. App.) No. 7 of 2025

                    RK Tamphasana Singh                     ...Appellant/s
                       Vrs.
                    Chanam Ningol Ahongshangbam Ongbi Loidang Devi; & 3 Ors.
                                                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

12.02.2026

None appeared for the appellant.

Ms. Thanyomi Keishing, learned counsel appeared on

behalf of the respondents.

As the counsel for the appellant is absent today, let

these cases be listed again on 13.02.2026 under the same caption.

JUDGE

Sapana

Page 1

 
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