Yurembam Pritamkumar Singh vs State Of Manipur & Ors
2026 Latest Caselaw 624 Mani

Manipur High Court

Yurembam Pritamkumar Singh vs State Of Manipur & Ors on 12 February, 2026

                                                                                  IN. 26
SHOUGRAKPAM        Digitally signed by

DEVANANDA          SHOUGRAKPAM DEVANANDA
                   SINGH

SINGH              Date: 2026.02.12 13:56:04 +05'30'



                             IN THE HIGH COURT OF MANIPUR
                                                       AT IMPHAL
     WP(C) No. 236 of 2020
     Yurembam Pritamkumar Singh                                    ... Petitioner
            Vs.
     State of Manipur & ors.                                       ... Respondents

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                                   O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing the learned counsel appearing for the petitioner seeks adjournment of hearing of this case citing personal inconvenience on the part of the conducting counsel.

Mr. Th. Vashum, learned GA appearing for the respondents has no objection.

As prayed for, list this case again on 08-04-2026.

JUDGE

Devananda