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Hakiman vs State Of Manipur & Ors
2026 Latest Caselaw 623 Mani

Citation : 2026 Latest Caselaw 623 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Hakiman vs State Of Manipur & Ors on 12 February, 2026

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                              IN. 31

DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 13:54:55
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 219 of 2023
          Hakiman                                              ... Petitioner
                 Vs.
          State of Manipur & ors.                              ... Respondents

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                          O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing the learned counsel appearing for the petitioner seeks adjournment of hearing of this case citing personal inconvenience on the part of the conducting counsel.

Mr. Th. Vashum, learned GA and Mr. S. Jasobanta, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list this case again on 10-04-2026.

JUDGE

Devananda

 
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