H.B. Hringpham vs Surya Bahadur Chhetri Represented By ...
2026 Latest Caselaw 619 Mani

Manipur High Court

H.B. Hringpham vs Surya Bahadur Chhetri Represented By ... on 12 February, 2026

LAIREN
MAYUM Digitally  signed by
        LAIRENMAYUM
INDRAJE INDRAJEET   SINGH
        Date: 2026.02.12
                                                                                      Item Nos. 7-9
                                    IN THE HIGH COURT OF MANIPUR
ET      14:57:24 +05'30'
                                              AT IMPHAL
SINGH
                                   CRP(CRP.Art.227) No. 34 of 2021
                                                  With
                                 MC(CRP(CRP.Art.227)) No. 15 of 2021 With
                                   MC(CRP(CRP.Art.227)) No. 16 of 2024

                   H.B. Hringpham
                                                                       Petitioner/s
                                                  Vrs.
                   Surya Bahadur Chhetri represented by his 6 LRs & anr.
                                                                Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

12.02.2026

Ms. G. Pushpa, learned counsel representing the counsel on record

for revision petitioner is before this Court and learned counsel requests for

rescheduling the captioned matter citing counsel difficulty.

Learned counsel submits that learned counsel on other side have

been duly informed about this mentioning/request for adjournment and they do

not have any objection. This submission of learned counsel Ms. G. Pushpa is

recorded.

In the light of the narrative thus far, captioned matter is adjourned.

List on 18.03.2026.

CHIEF JUSTICE

Indrajeet