Ps Thapa vs State Of Manipur & 2 Ors
2026 Latest Caselaw 612 Mani

Manipur High Court

Ps Thapa vs State Of Manipur & 2 Ors on 12 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                            Item Nos. 8-9

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                  WP(C) No. 85 of 2017

             PS Thapa.
                                                                      ...Petitioner
                                           - Versus -
             State of Manipur & 2 Ors.
                                                                ...Respondents
                                        With
                                 WP(C) No. 842 of 2019

                                B E F O R E
                 HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

12-02-2026

At the request of Mrs. G. Pushpa, learned counsel and Secretary,

High Court Bar Association of Manipur, list these cases on 17-03-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.02.12 VICTORIA 12:44:27 +05'30'