Dr. Rk Joteen Singh vs Union Of India & Anr
2026 Latest Caselaw 611 Mani

Manipur High Court

Dr. Rk Joteen Singh vs Union Of India & Anr on 12 February, 2026

                                                                      IN. 51 to 53
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA DEVANANDA SINGH
            Date: 2026.02.12 13:52:05
SINGH       +05'30'

                           IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
        WP(C) No. 529 of 2025
        Dr. RK Joteen Singh                                 ... Petitioner
               Vs.
        Union of India & anr.                               ... Respondents
              With
        MC(WP(C)) No. 643 of 2025 &
        WP(C) No. 687 of 2025

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                        O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing Mr. Th. Ningtamba, learned counsel appearing for the petitioner prays for taking up this matter after two weeks.

Mr. S. Vijayanand Sharma, learned senior panel counsel and Mr. Anjan Prasad Sahu, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list these cases again on 20-02-2026.

JUDGE

Devananda