Koijam Muhindro Singh vs Moirangthem Dinoy Singh
2026 Latest Caselaw 602 Mani

Manipur High Court

Koijam Muhindro Singh vs Moirangthem Dinoy Singh on 12 February, 2026

                                                                        IN. 21
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
DEVANANDA         SINGH
                  Date: 2026.02.12 13:57:15
SINGH             +05'30'


                          IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
     RFA No. 6 of 2019
     Koijam Muhindro Singh                                ... Appellant
            Vs.
     Moirangthem Dinoy Singh                              ... Respondent

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                          O R D E R

12-02-2026

Mrs. G. Pushpa, learned counsel representing the learned counsel appearing for the appellant seeks adjournment of hearing of this case citing personal inconvenience on the part of the conducting counsels.

As prayed for, list this case again on 07-04-2026.

JUDGE

Devananda