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Lohrii Athia vs M. Tombi @ Tombiraj Singh
2026 Latest Caselaw 599 Mani

Citation : 2026 Latest Caselaw 599 Mani
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Lohrii Athia vs M. Tombi @ Tombiraj Singh on 12 February, 2026

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                        IN. 18 to 20

DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.12 13:57:30
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          RFA No. 4 of 2018
          Lohrii Athia                                        ... Appellant
                 Vs.
          M. Tombi @ Tombiraj Singh                           ... Respondent
               With
          RFA No. 5 of 2018 &
          RFA No. 6 of 2018

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTH EM BIMOL SINGH

                                         O R D E R

12-02-2026

Mr. Trimalchandra, learned counsel appearing for the appellants prays for taking up this matter after three weeks citing personal inconvenience.

Mr. N. Biren, learned counsel appearing for the respondent has no objection.

As prayed for, list these cases again on 06-04-2026.

JUDGE

Devananda

 
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