Laishram Arunkumar Singh vs Smt. Yumnam Joymati Devi
2026 Latest Caselaw 598 Mani

Manipur High Court

Laishram Arunkumar Singh vs Smt. Yumnam Joymati Devi on 12 February, 2026

LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
INDRAJE SINGH                                                                     Item Nos. 5 & 6
         Date: 2026.02.12          IN THE HIGH COURT OF MANIPUR
ET SINGH 14:55:58 +05'30'                    AT IMPHAL

                                   CRP(CRP.Art.227) No. 42 of 2025
                                                  With
                                   MC(CRP(CRP.Art.227)) No. 70 of 2025

                     Laishram Arunkumar Singh
                                                                      Petitioner/s
                                                     Vrs.
                     Smt. Yumnam Joymati Devi
                                                                    Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

12.02.2026

Ms. G. Pushpa, learned counsel representing the counsel on record

for revision petitioner is before this Court and learned counsel requests for

rescheduling the captioned matter citing counsel difficulty.

Learned counsel submits that learned counsel on other side have

been duly informed about this mentioning/request for adjournment and they do

not have any objection. This submission of learned counsel Ms. G. Pushpa is

recorded.

In the light of the narrative thus far, captioned matter is adjourned.

List on 15.04.2026.

CHIEF JUSTICE

Indrajeet