R.K. Sanatomba Singh @ R.K. Tombisana ... vs Vrs
2026 Latest Caselaw 584 Mani

Manipur High Court

R.K. Sanatomba Singh @ R.K. Tombisana ... vs Vrs on 10 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed by
M        LAISHRAM
         DHAKESHORI DEVI
DHAKESH Date:  2026.02.10
         15:55:19 +05'30'
ORI DEVI                                                                    Item Nos. 14-16
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                    RSA No. 7 of 2019
                    R.K. Sanatomba Singh @ R.K. Tombisana Singh   ...Appellant/s
                        Vrs.
                    Smt Adhikarimayum Shanti Devi               ...Respondent/s

With MC(RSA) No. 17 of 2022 MC(RSA) No. 29 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.02.2026

Ms. K. Neeru, learned counsel appearing for the

appellant prays for taking up these matters after one week.

Ms. Marina, learned counsel appearing for the

respondent has no objection.

As prayed for, list these cases again on 12-03-2026.

JUDGE

Dhakeshori

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