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Md. Sarif Ali vs Vrs
2026 Latest Caselaw 581 Mani

Citation : 2026 Latest Caselaw 581 Mani
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Sarif Ali vs Vrs on 10 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRA
        Digitally signed
M       by LAISHRAM

DHAKES DHAKESHORI
        DEVI
HORI    Date: 2026.02.10
        16:21:20 +05'30'                                                        Item Nos. 60
DEVI                                IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                      WP(C) No. 943 of 2022
                      MD. Sarif Ali                                        ...Petitioner/s
                          Vrs.
                      Union of India & Anr                              ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.02.2026

Ms. KG Jianchuiliu, learned counsel representing Mr.

BR Sharma, learned CGSC appearing for the respondents seeks

adjournment of the hearing of this case citing inconvenience on the

part of the counsel for the respondents.

Mr. Sh. Athoi, learned counsel appearing on behalf of

the petitioner has no objection.

As prayed for, list this case again on 02-04-2026.

JUDGE

Dhakeshori

Page 1

 
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