State Of Manipur vs Md. Akhan And 7 Ors
2026 Latest Caselaw 579 Mani

Manipur High Court

State Of Manipur vs Md. Akhan And 7 Ors on 10 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                     Item no. 30

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                        Crl. Rev. P. No. 3 of 2024

State of Manipur
                                                                  ... Petitioner
                                  - Versus -

Md. Akhan and 7 Ors.
                                                               ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

10.02.2026

[1] Mr. Th. Sukumar, learned GA for the State petitioner submits that he may be given some time for making alternate arrangements.

[2] Mr. E. Dayali, learned counsel and Ms. Guni, learned counsel for some of the respondents have no objection.

[3] List this case on 11.03.2026.

JUDGE

Thoiba