Elangbam Sushil Singh vs Puneet Kumar Goel & Anr
2026 Latest Caselaw 577 Mani

Citation : 2026 Latest Caselaw 577 Mani
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Elangbam Sushil Singh vs Puneet Kumar Goel & Anr on 10 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
                                                                          IN. 1
DEVANANDA         SINGH
                  Date: 2026.02.10 17:06:23
SINGH             +05'30'



                            IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      Cont. Case (C) No. 16 of 2026
      (Ref:- WP(C) No. 804 of 2025)
      Elangbam Sushil Singh                                ... Petitioner
             Vs.
      Puneet Kumar Goel & anr.                             ... Respondents

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

10-02-2026

Heard Mr. Thomas Laishram, learned counsel appearing for the petitioner.

Issue notice, returnable within three weeks.

Petitioner is to take steps for service of notice upon the respondents by way of dasti service as well as by speed post service.

Steps should be taken within one week and the petitioner is to file an affidavit showing proof of service of such notice.

List this case again on 02-04-2026.




                                                               JUDGE

      Devananda




       Windows User                                                    Contd.../-