M/S Northern Agency vs The Food Corporation Of India
2026 Latest Caselaw 561 Mani

Manipur High Court

M/S Northern Agency vs The Food Corporation Of India on 10 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                       Item no. 16 & 17

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                       W.P. (C) No. 435 of 2018 with
                         W.P. (C) No. 326 of 2018

M/s Northern Agency
                                                                        ... Petitioner
                                    - Versus -

The Food Corporation of India
                                                                       ... Respondent

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

10.02.2026

[1] Mr. I. Denning, learned counsel for the FCI submits that he may be given some time to take instructions in terms of the earlier order.

[2] Mr. HS Paonam, learned sr. counsel assisted by Mr. S. Gunabanta, learned counsel for the petitioner has no objection.

[3] List these cases on 24.03.2026.

[4] Earlier interim order is extended till the next date.

JUDGE

Thoiba