Abujam Ramoni Devi And Anr vs Secretary Iei Manipur State Centre And 2 ...
2026 Latest Caselaw 556 Mani

Manipur High Court

Abujam Ramoni Devi And Anr vs Secretary Iei Manipur State Centre And 2 ... on 10 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                      Item no. 26

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                          W.P. (C) No. 93 of 2020

Abujam Ramoni Devi and Anr.
                                                                 ... Petitioners
                                   - Versus -

Secretary IEI Manipur State Centre and 2 Ors.
                                                                ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

10.02.2026

[1] Mr. M. Nabakumar, learned counsel for the petitioners submits that the matter may be listed on some other day due to personal inconveniences.

[2] Mr. L. Raju, learned counsel for the respondents has no objection.

[3] List this case on 17.03.2026.

JUDGE

Thoiba