Shri Laishram Bijoy Singh vs State Of Manipur
2026 Latest Caselaw 554 Mani

Manipur High Court

Shri Laishram Bijoy Singh vs State Of Manipur on 10 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                          Item no. 8

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                            Crl. A. No. 5 of 2017

Shri Laishram Bijoy Singh
                                                                       ... Appellant
                                   - Versus -

State of Manipur
                                                                   ... Respondent

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

10.02.2026

[1] Adjournment slip has been submitted by the learned counsel for the appellant with consent of the learned counsel for the respondent.

[2] List this case on 17.03.2026.

[3] Interim order, if any, is extended till the next date.

JUDGE

Thoiba