Romeo Yumlembam vs Vrs
2026 Latest Caselaw 512 Mani

Manipur High Court

Romeo Yumlembam vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                           Item Nos. 21
Gurum Date:
      2026.02.09            IN THE HIGH COURT OF MANIPUR
ayum 15:39:18
      +05'30'                         AT IMPHAL

             WP(C) No. 458 of 2025
             Romeo Yumlembam                                         ...Petitioner/s
                 Vrs.
             State of Manipur & Anr                               ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Mr. N. Ibotombi, learned Sr. counsel assisted by Mr.

Ningtamba, learned counsel appearing for the petitioner seeks one

week time for filing rejoinder affidavit.

Mr. Shyam Sharma, learned GA appearing for the

respondents has no objection.

As prayed for, list this case again on 19.02.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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