Laishram Rajen Singh vs Vrs
2026 Latest Caselaw 508 Mani

Manipur High Court

Laishram Rajen Singh vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
       by
MBAM KABORAMBAM
SAPANA SAPANA    CHANU
       Date: 2026.02.09                                                   Item Nos. 57-62
CHANU 16:36:31 +05'30'
                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                        WP(C) No. 386 of 2024 With MC (WP (C)) No. 338 of 2024
                     With MC(WP(C)) No. 339 of 2024 With MC(WP(C)) No. 340 of
                    2024 With WP(C) No. 387 of 2024 With WP(C) No. 388 of 2024

                   Laishram Rajen Singh                                 ...Petitioner/s
                       Vrs.
                   State of Manipur & 2 Ors
                                                                     ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Md. Ajmal Hussain, learned counsel appeared for the petitioner.

Mr. Th. Vashum, learned GA appeared for respondents No. 1 & 2 and Mr. Albert Keisam, learned counsel appeared on behalf of respondent No. 3.

During the midst of the hearing, the learned GA appearing for the respondents No. 1 & 2 seeks 2 weeks' time to produce the relevant government file containing the Finance Department (PIC) U.O. No. 119/2023-2024/FD(PIC) dated 16.11.2023 regarding grant of Revised Pay under the Manipur Services (Revised Pay) Rules, 2019 in respect of the regular employees of the Manipur Development Society.

As prayed for by the learned GA, list these cases again on 24.02.2026.

JUDGE Sapana

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