Md. Muhibuddin vs Vrs
2026 Latest Caselaw 503 Mani

Manipur High Court

Md. Muhibuddin vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally signed
KABORA by
       KABORAMBAM
MBAM SAPANA
       CHANU
SAPANA Date:
       2026.02.09
CHANU 16:38:09
        +05'30'                                                                      Item Nos. 76
                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL

                           WP(C) No. 182 of 2025
                           MD. Muhibuddin                                         ...Petitioner/s
                               Vrs.
                           State of Manipur & 2 Ors                           ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the counsel appearing

for the parties, list this case again on 21.02.2026.

JUDGE

Sapana

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