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L. Baleshwar Singh & Anr vs Vrs
2026 Latest Caselaw 501 Mani

Citation : 2026 Latest Caselaw 501 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

L. Baleshwar Singh & Anr vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed

                                                                      Item Nos. 25-26
Gurum Gurumayum
      Date:
                         IN THE HIGH COURT OF MANIPUR
      2026.02.09
ayum 15:40:57 +05'30'              AT IMPHAL

           WP(C) No. 41 of 2026
           L. Baleshwar Singh & Anr                               ...Petitioner/s
               Vrs.
           Manipur University & 3 Ors                           ...Respondent/s

With MC(WP(C)) No. 48 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Mr. BP Sahu, learned Sr. counsel assisted by Mr.

Deepak Prasad Sahu, learned counsel appeared on behalf of the

respondent nos. 1 & 2; Mr. S. Jasobanta, learned counsel appeared

on behalf of the respondent no. 3; and Mr. Satish, learned counsel

appeared on behalf of the respondent no. 4.

All the counsel appearing for the respondents

submitted that they will not file any counter affidavit and that the

matter can be heard and disposed of on the basis of the material

available on record.

In view of the submission made above, let these cases

be listed again on 23.02.2026.

JUDGE

Lucy

Page 1

 
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