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Abujam Bimol Singh vs Vrs
2026 Latest Caselaw 500 Mani

Citation : 2026 Latest Caselaw 500 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Abujam Bimol Singh vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABORA Digitally signed
MBAM byKABORAMBAM

SAPANA SAPANA    CHANU
       Date: 2026.02.09

CHANU 16:27:56 +05'30'
                                                                                Item Nos. 30-31
                                 IN THE HIGH COURT OF MANIPUR
                                           AT IMPHAL

           MC(WP(C)) No. 32 of 2025 With WP(C) No. 38 of 2025

           Abujam Bimol Singh                                              ...Applicant/s
               Vrs.
           State of Manipur & 3 Ors                                    ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Mr. S. Rupachandra, learned senior counsel assisted by Ms. S. Sangita, learned counsel appeared on behalf of petitioner, Mr. Th. Vashum, learned GA appeared on behalf of respondents No. 1, 2 & 3 and Mr. S. Jasobanta, learned counsel appeared on behalf of respondent No. 4.

The learned GA appearing for the respondents No. 1-3 submitted that counter affidavit on behalf of the respondent No. 3 has already been filed and that no separate counter affidavit will be filed on behalf of the respondents No. 1 & 2 and that at the time of hearing of the present writ petition, the respondents No. 1 & 2 will rely on counter affidavit filed by respondent No. 3.

Mr. S. Jasobanta, learned counsel appearing for the respondent No. 4 seeks 2 weeks' time to file a reply to the rejoinder filed by the petitioner.

The learned counsel appearing for the petitioner submitted that he has no objection.

As prayed for, list these cases again on 09.03.2026.

JUDGE Sapana

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