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Naorem Birendra Singh vs Vrs
2026 Latest Caselaw 492 Mani

Citation : 2026 Latest Caselaw 492 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Naorem Birendra Singh vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
            Digitally signed
LAIRENM by
         LAIRENMAYUM
AYUM INDRAJEET
INDRAJE SINGH
         Date:
                                                                             S. Item No. 23

ET SINGH 2026.02.09               IN THE HIGH COURT OF MANIPUR
         16:16:28 +05'30'
                                            AT IMPHAL

              CRP(CRP.Art.227) No. 13 of 2024
              Naorem Birendra Singh
                                                                       ...Petitioner/s
                  Vrs.
              Oinam Oken Singh
                                                                       ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

On the joint request made by the learned counsel appearing

for the parties, list this case again on 17.04.2026.

JUDGE

Indrajeet

Page 1

 
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