Okram Henry Singh vs Thangjam Arunkumar & Ors
2026 Latest Caselaw 429 Mani

Manipur High Court

Okram Henry Singh vs Thangjam Arunkumar & Ors on 6 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM        Digitally signed by
                   SHOUGRAKPAM DEVANANDA                          IN. 50 & 51
DEVANANDA          SINGH
                   Date: 2026.02.06 15:36:59
SINGH              +05'30'



                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL
     El. Petn. No. 1 of 2022
     Okram Henry Singh                                 ... Petitioner
            Vs.
     Thangjam Arunkumar & ors.                         ... Respondents
            With
     El. Recr. Petn. No. 1 of 2022

                               B E F O R E
                 HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

06-02-2026

Heard Mr. N. Kumarjit, learned senior counsel assisted by

Mr. N. Zequeson, learned counsel appearing for the petitioner and

Ms. Jianchuiliu, learned counsel appearing for the respondent No. 1.

None appeared on behalf of respondents No. 2 and 3.

I have heard at length the submission advanced by the

learned senior counsel appearing for the petitioner, however, due to

paucity of time, hearing of these cases cannot be concluded today.

As prayed for, list these cases again on 09-02-2026 as a

Part-Heard matter.

JUDGE

Devananda